Bhagmal And 3 Others vs State Of U.P. Thru Secy. And 4 ...
2015 Latest Caselaw 1403 ALL

Citation : 2015 Latest Caselaw 1403 ALL
Judgement Date : 22 July, 2015

Allahabad High Court

Bhagmal And 3 Others vs State Of U.P. Thru Secy. And 4 ... on 22 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 45142 of 2013
 

 
Petitioner :- Bhagmal And 3 Others
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vineet Kumar Singh,H.N. Singh,Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the request of learned counsel for both the parties.

Order Date :- 22.7.2015

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