M/S Varsha Sounds And Others vs U.P.Vitta Nigam (U.P.F.C.) And ...
2015 Latest Caselaw 1388 ALL

Citation : 2015 Latest Caselaw 1388 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

M/S Varsha Sounds And Others vs U.P.Vitta Nigam (U.P.F.C.) And ... on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 353 of 2002
 

 
Appellant :- M/S Varsha Sounds And Others
 
Respondent :- U.P.Vitta Nigam (U.P.F.C.) And Others
 
Counsel for Appellant :- Madan Mohan
 
Counsel for Respondent :- Satish Chaturvedi,Gautam Baghel
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared on behalf of the appellants to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

4. Sri Satish Chaturvedi and Sri Gautam Baghel Advocates are present for respondents.

Order Date :- 21.7.2015

Ashish Pd.

Download the LatestLaws.com Mobile App