Ajay Singh vs Kendriya Sahkari Grah Nirman ...
2015 Latest Caselaw 1387 ALL

Citation : 2015 Latest Caselaw 1387 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Ajay Singh vs Kendriya Sahkari Grah Nirman ... on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 292 of 2002
 

 
Appellant :- Ajay Singh
 
Respondent :- Kendriya Sahkari Grah Nirman Samiti Ltd.
 
Counsel for Appellant :- Hafiz Khan,J.C. Gupta,Seema Shukla
 
Counsel for Respondent :- A.S. Kashyap,Sangita Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 21.7.2015

Ashish Pd.

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