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U.P. Avas Evam Vikas Parishad & ... vs Purushottam Sharma And Others
2015 Latest Caselaw 1386 ALL

Citation : 2015 Latest Caselaw 1386 ALL
Judgement Date : 21 July, 2015

Allahabad High Court
U.P. Avas Evam Vikas Parishad & ... vs Purushottam Sharma And Others on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 50 of 2004
 

 
Appellant :- U.P. Avas Evam Vikas Parishad & Another
 
Respondent :- Purushottam Sharma And Others
 
Counsel for Appellant :- Shri Kant
 
Counsel for Respondent :- V.D. Ojha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

As requested by Sri V.D.Ojha, learned counsel for the respondents, list after 10 days.

Order Date :- 21.7.2015

Ashish Pd.

 

 

 
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