U.P.State Industrial ... vs Prithavi Singh & Others
2015 Latest Caselaw 1384 ALL

Citation : 2015 Latest Caselaw 1384 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

U.P.State Industrial ... vs Prithavi Singh & Others on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 889 of 2002
 

 
Appellant :- U.P.State Industrial Development Corpn. Ltd.
 
Respondent :- Prithavi Singh & Others
 
Counsel for Appellant :- Rajeshwar Yadav
 
Counsel for Respondent :- Pankaj Mithal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 21.7.2015

Ashish Pd.

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