Kailash Chand & Another vs Sri Ramesh Chand Chug
2015 Latest Caselaw 1382 ALL

Citation : 2015 Latest Caselaw 1382 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Kailash Chand & Another vs Sri Ramesh Chand Chug on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 147 of 2002
 

 
Appellant :- Kailash Chand & Another
 
Respondent :- Sri Ramesh Chand Chug
 
Counsel for Appellant :- A.K. Upadhyay
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 21.7.2015

Ashish Pd.

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