Manoj Kumar Pandey vs State Of U.P.
2015 Latest Caselaw 1381 ALL

Citation : 2015 Latest Caselaw 1381 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Manoj Kumar Pandey vs State Of U.P. on 21 July, 2015

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26134 of 2015
 

 
Applicant :- Manoj Kumar Pandey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Vakalanama filed by Sri Sunil Vashisth, Advocate on behalf of first informant is taken on record.

List before appropriate Bench on 27.7.2015, as fresh.

Order Date :- 21.7.2015

AHN

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