Kisan Sahkari Chini Mills Ltd. vs Workman Compensation Commission ...
2015 Latest Caselaw 1379 ALL

Citation : 2015 Latest Caselaw 1379 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Kisan Sahkari Chini Mills Ltd. vs Workman Compensation Commission ... on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 329 of 2002
 

 
Appellant :- Kisan Sahkari Chini Mills Ltd.
 
Respondent :- Workman Compensation Commission & Others
 
Counsel for Appellant :- A.K.Srivastava,Amrit Lal Yadav,Ved Byas Mishra
 
Counsel for Respondent :- Deo Raj
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 21.7.2015

Ashish Pd.

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