Buland Shahar Khurja Development ... vs Ram Chandra
2015 Latest Caselaw 1378 ALL

Citation : 2015 Latest Caselaw 1378 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Buland Shahar Khurja Development ... vs Ram Chandra on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 259 of 2002
 

 
Appellant :- Buland Shahar Khurja Development Authority
 
Respondent :- Ram Chandra
 
Counsel for Appellant :- A.K. Srivastava,A.K. Misra,B. Dayal,Ramesh Upadhyay
 
Counsel for Respondent :-
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

As prayed, a week's time is granted to take steps for service of notice upon respondents no.1 and 2, failing which the appeal shall stand dismissed under Chapter-XII, Rule-4 of the High Court Rules.

Order Date :- 21.7.2015

Ashish Pd.

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