Citation : 2015 Latest Caselaw 1377 ALL
Judgement Date : 21 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 70 of 2008 Appellant :- Dalip & Others Respondent :- State Of U.P. & Others Counsel for Appellant :- Vinod Sinha Hon'ble Sudhir Agarwal,J.
Hon'ble Mrs. Ranjana Pandya,J.
1. Admit.
2. Issue notice.
3. Call for the record of court below.
Order Date :- 21.7.2015
Ashish Pd.
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