U.P.Financial Corporation And ... vs Shiv Nath Rai Sharma (Since ...
2015 Latest Caselaw 1375 ALL

Citation : 2015 Latest Caselaw 1375 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

U.P.Financial Corporation And ... vs Shiv Nath Rai Sharma (Since ... on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 352 of 2002
 

 
Appellant :- U.P.Financial Corporation And Another
 
Respondent :- Shiv Nath Rai Sharma (Since Deceased) And Others
 
Counsel for Appellant :- Satish Chaturvedi,Nripendra Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Perused the report dated 20.7.2015. The lower court record has not been received.

2. Office to proceed for summoning of record within three weeks.

3. Steps be taken within a week.

4. List thereafter.

Order Date :- 21.7.2015

Ashish Pd.

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