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New Okhla Industrial Development ... vs Ved Prakash And Ors.
2015 Latest Caselaw 1373 ALL

Citation : 2015 Latest Caselaw 1373 ALL
Judgement Date : 21 July, 2015

Allahabad High Court
New Okhla Industrial Development ... vs Ved Prakash And Ors. on 21 July, 2015
Bench: Sudhir Agarwal, Ranjana Pandya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 303 of 2002
 

 
Appellant :- New Okhla Industrial Development Authority
 
Respondent :- Ved Prakash And Ors.
 
Counsel for Appellant :- Ajai Sharma,A.K. Misra,Rajendra K. Mishra,Ramendra Pratap Singh,Shivam Yadav
 
Counsel for Respondent :- Kr.R.C.Singh.,S.S. Sengar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

As requested on behalf of Sri A.K.Mishra, learned counsel for the appellant, list in week commencing 3rd August, 2015.

Order Date :- 21.7.2015

Ashish Pd.

 

 

 
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