G.D.A. Ghaziabad vs Subhash Chand Saxena And Others
2015 Latest Caselaw 1372 ALL

Citation : 2015 Latest Caselaw 1372 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

G.D.A. Ghaziabad vs Subhash Chand Saxena And Others on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 153 of 2002
 

 
Appellant :- G.D.A. Ghaziabad
 
Respondent :- Subhash Chand Saxena And Others
 
Counsel for Appellant :- A.K. Misra
 
Counsel for Respondent :- Kapil Tyagi,Ashok Mehta,R.N. Rai
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 21.7.2015

Ashish Pd.

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