Ms. Nidhi Rastogi vs Nitin Rastogi
2015 Latest Caselaw 1371 ALL

Citation : 2015 Latest Caselaw 1371 ALL
Judgement Date : 21 July, 2015

Allahabad High Court

Ms. Nidhi Rastogi vs Nitin Rastogi on 21 July, 2015

Bench: Sudhir Agarwal, Ranjana Pandya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 186 of 2015
 

 
Appellant :- Ms. Nidhi Rastogi
 
Respondent :- Nitin Rastogi
 
Counsel for Appellant :- Vinod Kumar Rastogi
 
Counsel for Respondent :- Shailendra Singh Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Mrs. Ranjana Pandya,J.

1. The record of court below has been received as per report dated 13.7.2015. Parties have not filed paper book.

2. Let the paper book be filed within a month.

3. List thereafter.

Order Date :- 21.7.2015

Ashish Pd.

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