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Smt. Santoshi Verma vs State Of U.P. & 2 Others
2015 Latest Caselaw 1357 ALL

Citation : 2015 Latest Caselaw 1357 ALL
Judgement Date : 20 July, 2015

Allahabad High Court
Smt. Santoshi Verma vs State Of U.P. & 2 Others on 20 July, 2015
Bench: Rakesh Tiwari, Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 39615 of 2015
 

 
Petitioner :- Smt. Santoshi Verma
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mukhtar Ahmad,J.

This petition has been preferred for directing the respondent to handover  physical possession of House No. C/292 Mini L.I.G. Scheme Barra-6, Kanpur Nagar to the petitioner forthwith.

Sri Anoop Trivedi, learned counsel appearing for the Kanpur Development Authority prays for and allowed for seeking instructions or filing counter affidavit within a week.

Put up this matter on 28.7.2015.

Order Date :- 20.7.2015

AHN

 

 

 
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