Kripa Shankar Soni And Anr. vs The State Of U.P Thru Principal ...
2015 Latest Caselaw 1356 ALL

Citation : 2015 Latest Caselaw 1356 ALL
Judgement Date : 20 July, 2015

Allahabad High Court

Kripa Shankar Soni And Anr. vs The State Of U.P Thru Principal ... on 20 July, 2015

Bench: Ajai Lamba, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 4465 of 2015
 

 
Petitioner :- Kripa Shankar Soni And Anr.
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Hari Pal Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Attau Rahman Masoodi,J.

Short counter affidavit filed in Court is taken on record.

List after four weeks.

Another affidavit be filed indicating investigation till that date.

Order Date :- 20.7.2015

MFA/-

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