Pappu & Others vs Jai Prakash & Others
2015 Latest Caselaw 1355 ALL

Citation : 2015 Latest Caselaw 1355 ALL
Judgement Date : 20 July, 2015

Allahabad High Court

Pappu & Others vs Jai Prakash & Others on 20 July, 2015

Bench: Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1054 of 2010
 

 
Appellant :- Pappu & Others
 
Respondent :- Jai Prakash & Others
 
Counsel for Appellant :- Babu Ram Yadav,M.D.Yadav
 
Counsel for Respondent :- Navin Kumar,Ram Surat Saroj,Ramesh Chand
 

 
Hon'ble Dinesh Gupta,J.

As prayed, list this case in the next cause list showing the correct name of counsel for the respondent.

Order Date :- 20.7.2015

G.S

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