Rakesh Kumar Garg vs State Of U.P. & 2 Others
2015 Latest Caselaw 1353 ALL

Citation : 2015 Latest Caselaw 1353 ALL
Judgement Date : 20 July, 2015

Allahabad High Court

Rakesh Kumar Garg vs State Of U.P. & 2 Others on 20 July, 2015

Bench: Rakesh Tiwari, Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 39608 of 2015
 

 
Petitioner :- Rakesh Kumar Garg
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- R.K. Rathore,Babu Lal Ram
 
Counsel for Respondent :- C.S.C.,Anuj Pratap Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mukhtar Ahmad,J.

Sri D.D. Dubey, Advocate has filed Vakalatnama on behalf of respondent no.2 and 3, which is taken on record.

Lay before another Bench of which one of us (Justice Rakesh Tiwari) will not a member after seeking nomination from Hon'ble the Chief Justice.

The name of Sri D.D. Dubey will also be shown as counsel for the respondents when the case is listed next.

Order Date :- 20.7.2015

AHN

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