Raj Kumar vs State Of U.P.
2015 Latest Caselaw 1349 ALL

Citation : 2015 Latest Caselaw 1349 ALL
Judgement Date : 20 July, 2015

Allahabad High Court

Raj Kumar vs State Of U.P. on 20 July, 2015

Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 2783 of 2014
 

 
Appellant :- Raj Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.K. Chaturvedi
 
Counsel for Respondent :- Govt. Advocate,Sunil Vashisth
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Pramod Kumar Srivastava,J.

Sri Amit Mishra, learned counsel for the appellant has sent his illness slip today.

List in the next cause list.

Order Date :- 20.7.2015

Ashish Pd.

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