Lucky Ghawari & 2 Others vs State Of U.P. & 3 Others
2015 Latest Caselaw 1321 ALL

Citation : 2015 Latest Caselaw 1321 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Lucky Ghawari & 2 Others vs State Of U.P. & 3 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 23587 of 2014
 

 
Petitioner :- Lucky Ghawari & 2 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Vijay Kumar Rai,Ramji Singh Patel
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned counsel for the petitioners prays for and is granted four weeks and no more to file rejoinder affidavit to the affidavit filed by the State Government.

List after four weeks.

Order Date :- 16.7.2015

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