Gaur Gopal Sharma & Another vs State Of U.P. & 5 Others
2015 Latest Caselaw 1318 ALL

Citation : 2015 Latest Caselaw 1318 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Gaur Gopal Sharma & Another vs State Of U.P. & 5 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 69134 of 2013
 

 
Petitioner :- Gaur Gopal Sharma & Another
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Vashistha Tiwari,M.D. Singh Shekhar
 
Counsel for Respondent :- C.S.C.,Aditya Kumar Singh,D.S. Chauhan,Gautam Baghel,Neeraj Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

List after two weeks. Interim order shall continue till then.

Order Date :- 16.7.2015

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