Sanjay Kumar Singh vs Union Of India Thru' Secy. & 6 ...
2015 Latest Caselaw 1317 ALL

Citation : 2015 Latest Caselaw 1317 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Sanjay Kumar Singh vs Union Of India Thru' Secy. & 6 ... on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 61634 of 2014
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- Union Of India Thru' Secy. & 6 Others
 
Counsel for Petitioner :- P.M. Tripathi,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.,A.S.G.I./2014/10930,Awadhesh Kumar,Sanjiv Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Sanjeev Singh, Advocate.

Order Date :- 16.7.2015

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