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Dr. Surya Narayan Lal vs State Of U.P. And Another
2015 Latest Caselaw 1316 ALL

Citation : 2015 Latest Caselaw 1316 ALL
Judgement Date : 16 July, 2015

Allahabad High Court
Dr. Surya Narayan Lal vs State Of U.P. And Another on 16 July, 2015
Bench: Arun Tandon, Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 14709 of 2011
 

 
Petitioner :- Dr. Surya Narayan Lal
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Sudhanshu Pandey
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Rejoinder affidavit filed today is taken on record. 

The petitioner may file an application for impleadment of Committee of Management of the College, where he claimed to have corrected.

List after one week.

Order Date :- 16.7.2015

Ashish Pd.

 

 

 
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