Abdul Latif @ Arif And 3 Others vs Union Of India And 5 Others
2015 Latest Caselaw 1314 ALL

Citation : 2015 Latest Caselaw 1314 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Abdul Latif @ Arif And 3 Others vs Union Of India And 5 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 62311 of 2013
 

 
Petitioner :- Abdul Latif @ Arif And 3 Others
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Shams Vikas,K.K. Roy
 
Counsel for Respondent :- C.S.C.,A.S.G.I.(2013/8125),Pranjal Mehrotra,R.K.Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Sri A.K. Goyal, learned Additional Chief Standing Counsel, requested for further time for filing the counter affidavit.

As prayed, four weeks and no more is allowed to file counter affidavit.

List after four weeks.

Order Date :- 16.7.2015

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