Kuldeep Singh vs State Of U.P. Thru Secy. And 5 ...
2015 Latest Caselaw 1313 ALL

Citation : 2015 Latest Caselaw 1313 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Kuldeep Singh vs State Of U.P. Thru Secy. And 5 ... on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 21046 of 2014
 

 
Petitioner :- Kuldeep Singh
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- B.P. Mishra
 
Counsel for Respondent :- C.S.C.,Hari Prkash Mishra,Manu Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri B.P. Mishra, Advocate.

Order Date :- 16.7.2015

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