Sandeep Yadav And 4 Others vs State Of U.P. & Another
2015 Latest Caselaw 1312 ALL

Citation : 2015 Latest Caselaw 1312 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Sandeep Yadav And 4 Others vs State Of U.P. & Another on 16 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19730 of 2015
 

 
Applicant :- Sandeep Yadav And 4 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shailesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicants has contended that the parties have settled their disputes amicably. He prays for time to file affidavit on behalf of wife of the applicant no.1.

Accordingly, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 23.7.2015.

Order Date :- 16.7.2015

AHN

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