M/S Monika Products And Anr. vs Union Of India And 3 Others
2015 Latest Caselaw 1310 ALL

Citation : 2015 Latest Caselaw 1310 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

M/S Monika Products And Anr. vs Union Of India And 3 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 47972 of 2013
 

 
Petitioner :- M/S Monika Products And Anr.
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Krishna Dev Vyas
 
Counsel for Respondent :- Govind Saran,Dr. Santosh Kumar Tiwari,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness-slip of Sri Krishna Dev Vyas, Advocate.

Order Date :- 16.7.2015

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