Chandra Prakash Sharma vs State Of U.P. & 4 Others
2015 Latest Caselaw 1309 ALL

Citation : 2015 Latest Caselaw 1309 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Chandra Prakash Sharma vs State Of U.P. & 4 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 20640 of 2014
 

 
Petitioner :- Chandra Prakash Sharma
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- L.C. Srivastava
 
Counsel for Respondent :- C.S.C.,Ateeq Ahmad Khan,Gautam Baghel
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Counter and rejoinder affidavits have been exchanged. List in the next cause list. Till then, interim order shall continue.

Order Date :- 16.7.2015

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