Prabhat Kumar Bajpai & 2 Others vs State Of U.P. & 11 Others
2015 Latest Caselaw 1305 ALL

Citation : 2015 Latest Caselaw 1305 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Prabhat Kumar Bajpai & 2 Others vs State Of U.P. & 11 Others on 16 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 12042 of 2014
 

 
Petitioner :- Prabhat Kumar Bajpai & 2 Others
 
Respondent :- State Of U.P. & 11 Others
 
Counsel for Petitioner :- K.K. Tripathi
 
Counsel for Respondent :- C.S.C.,R.S. Mishra,Somesh Khare
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the illness slip of Sri Somesh Khare, Advocate.

Order Date :- 16.7.2015

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