Nabban And 2 Ors. vs State Of U.P. And Anr.
2015 Latest Caselaw 1304 ALL

Citation : 2015 Latest Caselaw 1304 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Nabban And 2 Ors. vs State Of U.P. And Anr. on 16 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19841 of 2015
 

 
Applicant :- Nabban And 2 Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Mohammad Khalid-I
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicant, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 20.7.2015.

Order Date :- 16.7.2015

AHN

Download the LatestLaws.com Mobile App