Smt. Neha vs State Of U.P. & 3 Others
2015 Latest Caselaw 1303 ALL

Citation : 2015 Latest Caselaw 1303 ALL
Judgement Date : 16 July, 2015

Allahabad High Court

Smt. Neha vs State Of U.P. & 3 Others on 16 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19727 of 2015
 

 
Applicant :- Smt. Neha
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Applicant :- Rajendra Kumar Dubey,S.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant has not responded even the revised call.

Accordingly, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 28.7.2015.

Order Date :- 16.7.2015

AHN

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