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Vijai Bahadur vs State Of U.P. & 12 Others
2015 Latest Caselaw 1290 ALL

Citation : 2015 Latest Caselaw 1290 ALL
Judgement Date : 15 July, 2015

Allahabad High Court
Vijai Bahadur vs State Of U.P. & 12 Others on 15 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38503 of 2015
 

 
Petitioner :- Vijai Bahadur
 
Respondent :- State Of U.P. & 12 Others
 
Counsel for Petitioner :- Ram Niwas Singh,Jai Shanker Pandey,Vinay Kumar Singh Chandel
 
Counsel for Respondent :- C.S.C.,B.N. Pathak,Manoj Kumar Yadav
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the respondent has taken a preliminary objection to the maintainability of the writ petition.

Sri Ram Niwas Singh, learned counsel appearing in support of this petition prays for time to respond this objection.

Accordingly and on his request, this petition shall stand passed over today to be included in the list of fresh case of appropriate Court of 20.7.2015.

Order Date :- 15.7.2015

Arun K. Singh

 

 

 
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