Devendra Nath Shukla vs State Of U.P. & 3 Others
2015 Latest Caselaw 1288 ALL

Citation : 2015 Latest Caselaw 1288 ALL
Judgement Date : 15 July, 2015

Allahabad High Court

Devendra Nath Shukla vs State Of U.P. & 3 Others on 15 July, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 30765 of 2015
 

 
Petitioner :- Devendra Nath Shukla
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Mansoor Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 15.7.2015

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