Sohan Singh & 3 Others vs Additional Commissioner ...
2015 Latest Caselaw 1287 ALL

Citation : 2015 Latest Caselaw 1287 ALL
Judgement Date : 15 July, 2015

Allahabad High Court

Sohan Singh & 3 Others vs Additional Commissioner ... on 15 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38778 of 2015
 

 
Petitioner :- Sohan Singh & 3 Others
 
Respondent :- Additional Commissioner (Judicial) & 3 Others
 
Counsel for Petitioner :- R.K. Pandey,Shailendra Singh
 
Counsel for Respondent :- C.S.C.,D.V. Jaiswal,Harsh Vikram
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the parties are agreed that the issues raised in this petition are already engaging the attention of this Court in Writ Petition No. 31780 of 2014 (Panchu And 7 Others Vs. State of U.P. And 3 Others).

Accordingly, connect this petition along with Writ Petition No. 31780 of 2014, (Panchu And 7 Others Vs. State of U.P. And 3 Others).

The noticed respondents may file their replies on this petition in the meanwhile if so chosen.

Order Date :- 15.7.2015

Arun K. Singh

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