Suneel Kumar Shukla vs State Of U.P. & 2 Others
2015 Latest Caselaw 1285 ALL

Citation : 2015 Latest Caselaw 1285 ALL
Judgement Date : 15 July, 2015

Allahabad High Court

Suneel Kumar Shukla vs State Of U.P. & 2 Others on 15 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38474 of 2015
 

 
Petitioner :- Suneel Kumar Shukla
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Santosh Kumar Nigam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel appears for respondents 1 to 3. He prays for and is granted six weeks time to file a Counter Affidavit on this writ petition.

List this petition on the expiry of the above period before the appropriate Court.

Order Date :- 15.7.2015

Arun K. Singh

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