Abu Khalid vs State Of U.P. & 3 Others
2015 Latest Caselaw 1284 ALL

Citation : 2015 Latest Caselaw 1284 ALL
Judgement Date : 15 July, 2015

Allahabad High Court

Abu Khalid vs State Of U.P. & 3 Others on 15 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38539 of 2015
 

 
Petitioner :- Abu Khalid
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,R.C. Upadhyay
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays for time to bring on record the order sheet of the proceedings in question.

Accordingly and on his request, this matter shall stand adjourned today to be included in the list of fresh cases of appropriate Court on 21.7.2015.

Order Date :- 15.7.2015

Arun K. Singh

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