Citation : 2015 Latest Caselaw 1282 ALL
Judgement Date : 15 July, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 27463 of 2015 Petitioner :- Shahganj Public School Thru' Its C/M & Another Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- R.K. Sinha,Gagendra Pratap Counsel for Respondent :- C.S.C.,V.D. Shukla Hon'ble Yashwant Varma,J.
Heard.
Judgment reserved.
Order Date :- 15.7.2015
Arun K. Singh
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