Anil Sagar vs State Of U.P. & 2 Others
2015 Latest Caselaw 1280 ALL

Citation : 2015 Latest Caselaw 1280 ALL
Judgement Date : 15 July, 2015

Allahabad High Court

Anil Sagar vs State Of U.P. & 2 Others on 15 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 38488 of 2015
 

 
Petitioner :- Anil Sagar
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ram Autar Verma,Ghan Shyam Das
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for and is granted six weeks' time to file a Counter Affidavit on this petition.

Post this matter upon expiry of the aforesaid period before the appropriate Court.

The Affidavit be filed in the meantime.

Order Date :- 15.7.2015

Arun K. Singh

Download the LatestLaws.com Mobile App