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Omkar vs Dy. Director Of 6 Others
2015 Latest Caselaw 1269 ALL

Citation : 2015 Latest Caselaw 1269 ALL
Judgement Date : 14 July, 2015

Allahabad High Court
Omkar vs Dy. Director Of 6 Others on 14 July, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 479 of 2015
 

 
Appellant :- Omkar
 
Respondent :- Dy. Director Of 6 Others
 
Counsel for Appellant :- A.B. Singh
 
Counsel for Respondent :- C.S.C.,Seemant Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on Monday (20.7.2015) as fresh.

Order Date :- 14.7.2015

OP

 

 

 
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