Mahavir Prasad Gupta And 5 Ors. vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 1268 ALL

Citation : 2015 Latest Caselaw 1268 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Mahavir Prasad Gupta And 5 Ors. vs State Of U.P. And 2 Ors. on 14 July, 2015

Bench: Arun Tandon, Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12607 of 2015
 

 
Petitioner :- Mahavir Prasad Gupta And 5 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- V.P. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ashwani Kumar Mishra,J.

Let the writ petition be listed before appropriate Bench having jurisdiction to hear the criminal writs, if possible, on 22.7.2015.

Order Date :- 14.7.2015

Ashish Pd.

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