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Devnath vs State Of U.P. & Another
2015 Latest Caselaw 1266 ALL

Citation : 2015 Latest Caselaw 1266 ALL
Judgement Date : 14 July, 2015

Allahabad High Court
Devnath vs State Of U.P. & Another on 14 July, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19279 of 2015
 

 
Applicant :- Devnath
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Gokaran Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicant, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 27.7.2015.

Order Date :- 14.7.2015

AHN

 

 

 
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