Satindra vs State Of U.P. & Another
2015 Latest Caselaw 1265 ALL

Citation : 2015 Latest Caselaw 1265 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Satindra vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19239 of 2015
 

 
Applicant :- Satindra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajay Sengar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant is permitted to serve a copy of this application on the learned counsel for the U.P.P.C.L. / opposite party no.2.

On his request, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 17.7.2015.

A copy of the application may be served in the meanwhile.

Order Date :- 14.7.2015

AHN

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