Smt. Neelam vs Radhey Lal @ Chhotey
2015 Latest Caselaw 1262 ALL

Citation : 2015 Latest Caselaw 1262 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Smt. Neelam vs Radhey Lal @ Chhotey on 14 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 332 of 2015
 

 
Applicant :- Smt. Neelam
 
Opposite Party :- Radhey Lal @ Chhotey
 
Counsel for Applicant :- Syed Wajid Ali
 

 
Hon'ble Ran Vijai Singh,J.

Heard Sri Syed Wajid Ali, learned counsel for the applicant.

Issue notice.

Steps be taken within two weeks through registered post.

List on the date fixed by the office in the notice.

Order Date :- 14.7.2015

samz

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