Smt. Raj Kumari vs State Of U.P. & Another
2015 Latest Caselaw 1257 ALL

Citation : 2015 Latest Caselaw 1257 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Smt. Raj Kumari vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19326 of 2015
 

 
Applicant :- Smt. Raj Kumari
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajay Vikram Yadav,Prashant Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made on behalf of learned counsel for the applicant, this application shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 21.7.2015.

Order Date :- 14.7.2015

AHN

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