Ravi Chandra Sharma vs State Of U.P. & Another
2015 Latest Caselaw 1256 ALL

Citation : 2015 Latest Caselaw 1256 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Ravi Chandra Sharma vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19293 of 2015
 

 
Applicant :- Ravi Chandra Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Gyan Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant is permitted to serve the counsel for the opposite party No. 2.

In light of the above, this matter shall stand adjourned today to be included in the list of fresh cases of appropriate Court of 16.7.2015.

Order Date :- 14.7.2015

Arun K. Singh

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