Sachin Dixit vs State Of U.P. & Another
2015 Latest Caselaw 1255 ALL

Citation : 2015 Latest Caselaw 1255 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Sachin Dixit vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19183 of 2015
 

 
Applicant :- Sachin Dixit
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant seeks time to study the matter further.

Accordingly and on his request, let this matter be included in the list of fresh cases of appropriate Court of 20.07.2015.

Order Date :- 14.7.2015

Arun K. Singh

Download the LatestLaws.com Mobile App