Ramwati vs State Of U.P. & Another
2015 Latest Caselaw 1254 ALL

Citation : 2015 Latest Caselaw 1254 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Ramwati vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 12574 of 2015
 

 
Applicant :- Ramwati
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sanjay Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicant pointed out that Section 120-B I.P.C. does not find mention in the application or affidavit filed in support thereof. He sought time to file an amendment application.

Accordingly, the aforesaid application be filed within a period of one week from today.

Order Date :- 14.7.2015

AHN

Download the LatestLaws.com Mobile App