United India Insurance Co. Ltd. vs Smt. Shubhlesh And 3 Ors.
2015 Latest Caselaw 1252 ALL

Citation : 2015 Latest Caselaw 1252 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

United India Insurance Co. Ltd. vs Smt. Shubhlesh And 3 Ors. on 14 July, 2015

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1777 of 2015
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Smt. Shubhlesh And 3 Ors.
 
Counsel for Appellant :- Ajay Singh
 

 
Hon'ble Ran Vijai Singh,J.

As prayed put up as a fresh case on 31st July, 2015.

Order Date :- 14.7.2015

samz

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