Manoj Kumar Singh And 10 Others vs State Of U.P. & Another
2015 Latest Caselaw 1251 ALL

Citation : 2015 Latest Caselaw 1251 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Manoj Kumar Singh And 10 Others vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19343 of 2015
 

 
Applicant :- Manoj Kumar Singh And 10 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ravindra Prakash Srivasta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the applicants sought time to bring on record the order-sheet, indicating the process as taken by the court below in respect to the charge sheet which has been submitted in the year 2012.

Accordingly, this matter shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 21.7.2015.

Order Date :- 14.7.2015

AHN

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