Rakesh Khanna vs State Of U.P. & Another
2015 Latest Caselaw 1249 ALL

Citation : 2015 Latest Caselaw 1249 ALL
Judgement Date : 14 July, 2015

Allahabad High Court

Rakesh Khanna vs State Of U.P. & Another on 14 July, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 19179 of 2015
 

 
Applicant :- Rakesh Khanna
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Pawan Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Sri Anuj Bajpayee, Adv. has appeared on behalf of opposite party no.2, states that he has instructions to appear in this matter on behalf of opposite party no.2.

On his request, this matter shall stand passed over today to be included in the list of fresh cases of the appropriate Court of 21.7.2015.

Order Date :- 14.7.2015

AHN

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